Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34AA] [Entire Act] Union of India - Subsection Section 34AA(a) in The Drugs And Cosmetics Act, 1940 (a)without reasonable ground of suspicion searches any place, vehicle, vessel or other conveyance; or
