Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(k) in The Punjab Rent Act, 1995 (k)[ ***.] [Omitted '(k) 'standard rent' in relation to any premises, means the rent calculated under section 7;' by Punjab Act No. 33 of 2013, dated 16.4.2013]
