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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(b) in Andhra Pradesh Integrated Commom Entrance Test for admission into MBA and MCA professional courses, Rules, 2002

(b)"Chairman" means the Vice-Chancellor of any University or Principal of the Regional Engineering College, Warangal in the State as nominated by the Chairman of the State Council of Higher Education for each academic year for the purpose of conducting and discharging the functions as specified relating to Integrated Common Entrance Test for making admission into MBA and MCA Post Graduate Professional Courses.