Bombay High Court
Joginder Singh Salariya And 15 Others vs Rajendra Wani And 5 Ors on 27 August, 2021
Bench: S.J. Kathawalla, R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CONTEMPT PETITION IN WRIT PETITION LODGING NO. 131 OF 2019
In
CONTEMPT PETITION IN WRIT PETITION 30 OF 2017
Joginder Singh Salariya And 15 Others ....PETITIONER
V/S
Rajendra Wani And 5 Ors ....RESPONDENT
WITH CONTEMPT PETITION LODGING NO. 126 OF 2019 In ARBITRATION PETITION 342 OF 2019 Mahul Sea Breez Co-op. Housing Society Ltd ....PETITIONER V/S Swastik Realty Pvt Ltd And 6 Ors ....RESPONDENT Mr. Sanjiv A. Sawant a/w Mr. Heramb Kadam i/b Samir Suryawanshi for Petitioner Dr. V.G. Bhartu i/b Mona Vyas for Respondent No.6 Smt. Jyoti Chavan, AGP for State CORAM : HON'BLE SHRI JUSTICE S.J. KATHAWALLA & HON'BLE SHRI JUSTICE R. I. CHAGLA, JJ DATE : 27th August, 2021 Page 1/2 ::: Uploaded on - 27/08/2021 ::: Downloaded on - 28/08/2021 07:54:16 ::: P.C. :
S. O. to 01/09/2021 ( at 4.30 pm).
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 27/08/2021 ::: Downloaded on - 28/08/2021 07:54:16 :::