Himachal Pradesh High Court
New India Assurance Company vs . Sheela Devi & Ors. on 1 March, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
New India Assurance Company Vs. Sheela Devi & Ors.
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CMP Nos.1589 & 1590 of 2023 in FAO No.310 of 1998 01.03.2023 Present: Ms. Suchitra Sen, Advocate, for the applicant/ respondent No.2.
Issue notice to the non-applicant/appellant, returnable for 21.03.2023, on taking steps within two days.
List on 21.03.2023.
Jyotsna Rewal Dua
March 01, 2023 Judge
Mukesh
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