Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(3) in The Central Electricity Authority (Technical Standards for Connectivity to the Grid) Regulations, 2007 (3)"Area Load Despatch Centre" means the centre as established by the state for load despatch and control in a particular area of the state;
