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[Cites 0, Cited by 0] [Section 343Q(1)] [Section 343Q] [Entire Act]

State of Andhra Pradesh - Subsection

Section 343Q(1)(b) in Andhra Pradesh Municipalities Act, 1965

(b)taking possession of polling station or a place fixed for the poll by any person or persons and allowing only his or their own supporters to exercise their right to vote and prevent others from free exercise of their right to vote;