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[Cites 0, Cited by 0] [Section 2(25)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(25)(b) in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(b)any part of a tramway system or any siding, turnout, connection, line or track belonging to a tramway system;