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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(vii) in The State Culture Fund Scheme, 2003

(vii)to impart training to staff and specialists at all levels in the field of identification, protection, conservation, preservation and rehabilitation of cultural heritage both tangible and intangible as well as the natural heritage.