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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Andhra Pradesh - Subsection

Section 73(a) in Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(a)by delivering it or tendering it at the office of the tramway operator, to an official who is empowered to receive any such service, and who shall give an acknowledgement of service; or