Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act] State of Andhra Pradesh - Subsection Section 17(1)(a) in Andhra Pradesh Chit Funds Rules, 2008 (a)Particulars of deposit, if any, of the prize amount under sub-section (2) of section 22 since the date of previous draw;