Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 567] [Entire Act] State of Punjab - Subsection Section 567(f) in Punjab Jail Manual, 1996 (f)Prisoner sentenced to simple imprisonment of three months and more and who volunteer to work and continuously work for atleast one month;