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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Haryana - Subsection

Section 27(1) in Haryana Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2018

(1)The Collector shall also make Rehabilitation and Resettlement Award for each affected family in accordance with section 31 in FORM-XII and hand over family wise awards to each affected family.