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Union of India - Section

Section 610E in The Companies (Amendment) Act, 2006

610E. Application of provision of Act 21 of 2000 .- All the provisions of the Information Technology Act, 2000 relating to the electronic records (including the manner and format in which the electronic records shall be filed), in so far as they are not inconsistent with this Act, shall apply, or in relation, to the records in electronic form under section 610B.. K. N. CHATURVEDI, Secy. to the Govt. of India.