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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Assam - Subsection

Section 26(2)(c) in The Assam Health Establishments Act, 1993

(c)the manner in which an order refusing to grant or cancelling a licence shall be communicated under section 9 or, as the case may be under section 12;