Section 31C(2)(a) in Gujarat Agricultural Produce Markets (Amendment) Act, 2007

[Cites 0, Cited by 0] [Section 31C(2)] [Section 31C] [Entire Act]

(a)establishing a private market for-

(i)process of the agricultural produce;

(ii)trade of fruits and vegetables;

(iii)export of agricultural produce; or

(iv)grading, packing and adding value in any other way to the agricultural produce,

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