Andhra Pradesh High Court - Amravati
V.K.Elumalai vs A.K.Ramaswamy Ramamoorthy And Another on 2 September, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
Main Case : MACMA No. 1369 of 2011
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
DUPPALA VENKATA RAMANA, J
07. 02.09.2022
Sri S. Nagaraju, learned counsel
representing learned counsel for the appellant
is present.
Sri G. Srinivas learned counsel
representing learned counsel for respondent
No.2-Insurance Company seeks time.
List after two weeks.
_______________________________ DUPPALA VENKATA RAMANA, J Mjl/*