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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(a) in The Bihar General Provident Fund Rules, 1948

(a)
(i)Subscriptions to family pension fund approved in this behalf by the Provincial Government; or
(ii)payment towards a policy of life insurance, may, at the option of a subscriber be substituted in whole or part for subscriptions due to the Fund;