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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 31(3) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(3)The consumer corner hyperlink referred to in sub-regulation (2) shall point to another web page where the information in accordance with Schedule II of these regulations shall be made available.