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Rajasthan High Court - Jaipur

Jagdish S/O Late Nathuram vs Kanhaiyalal S/O Late Shri Syolal Urf ... on 6 September, 2024

[2024:RJ-JP:37673]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 14375/2024

Jagdish S/o Late Nathuram, R/o Village Badharna, Tehsil Amer,
District Jaipur.
                                                                  ----Petitioner
                                     Versus
1.       Dinesh S/o Shri Kanhiyalal, R/o Village Badharna, Tehsil
         Amer, District Jaipur.
2.       Laxminarayan S/o Late Omprakash, R/o Village Badharna,
         Tehsil Amer, District Jaipur.
3.       Kaluram S/o Late Omprakash, R/o Village Badharna,
         Tehsil Amer, District Jaipur.
4.       Babulal S/o Late Omprakash, R/o Village Badharna, Tehsil
         Amer, District Jaipur.
5.       Bhagwansahay         S/o       Late      Omprakash,      R/o   Village
         Badharna, Tehsil Amer, District Jaipur.
6.       Rajendra S/o Late Omprakash, R/o Village Badharna,
         Tehsil Amer, District Jaipur.
7.       Ramkishore S/o Late Omprakash, R/o Village Badharna,
         Tehsil Amer, District Jaipur.
8.       Suresh S/o Late Omprakash, R/o Village Badharna, Tehsil
         Amer, District Jaipur.
9.       Mohini Devp W/o Late Nanu, R/o Village Badharna, Tehsil
         Amer, District Jaipur.
10.      Prahlad S/o Late Nanu, R/o Village Badharna, Tehsil Amer,
         District Jaipur.
11.      Vinod S/o Late Nanu, R/o Village Badharna, Tehsil Amer,
         District Jaipur.
12.      Ravi S/o Late Nathuram, R/o Village Badharna, Tehsil
         Amer, District Jaipur.
13.      Kailash S/o Late Nathuram, R/o Village Badharna, Tehsil
         Amer, District Jaipur.
14.      Ramjilal, S/o Late Nathuram
15.      Mu. Ladi Widow Of Late Nathuram, R/o Village Badharna,
         Tehsil Amer, District Jaipur.
16.      Smt. Prabhati D/o Late Syola Urf Syonarayan W/o Gopal,


                      (Downloaded on 12/09/2024 at 08:56:18 PM)
 [2024:RJ-JP:37673]                    (2 of 4)                       [CW-14375/2024]


         R/o Village Badharna, Tehsil Amer, District Jaipur.
17.      Smt. Nanchi D/o Late Syola Urf Syonarayan W/o Gopal,
         R/o Village Badharna, Tehsil Amer, District Jaipur.
18.      Smt. Kamli, D/o Syola W/o Ramu
19.      Smt. Shanti D/o Syola, W/o Ramswroop, R/o Haladpura,
         District Jaipur.
20.      Smt. Meera D/o Late Syola, W/o Dinesh, R/o Luniyawas,
         Tehsil Sanganer, District Jaipur.
21.      Ramnarayan S/o Late Syola Urf Syonarayan, R/o Village
         Badharna, Tehsil Amer, District Jaipur.
22.      Mohanlal S/o Late Syola Urf Syonarayan, R/o Village
         Badharna, Tehsil Amer, District Jaipur.
23.      Sharwankumar S/o Late Syola Urf Syonarayan, R/o
         Village Badharna, Tehsil Amer, District Jaipur.
24.      Shriram S/o Late Syola Urf Syonarayan, R/o Village
         Badharna, Tehsil Amer, District Jaipur.
25.      Kanhaiyalal S/o Late Shri Syolal Urf Syonarayan, R/o
         Village Badharna, Tehsil Amer, District Jaipur.
                                                                  ----Respondents

S.B. Civil Writ Petition No. 14376/2024 Jagdish S/o Late Nathuram, R/o Village Badharna, Tehsil Amer, District Jaipur.

----Petitioner Versus

1. Kanhaiyalal S/o Late Shri Syolal Urf Syonarayan, R/o Village Badharna, Tehsil Amer, District Jaipur.

2. Laxminarayan S/o Late Omprakash, R/o Village Badharna, Tehsil Amer, District Jaipur.

3. Kaluram S/o Late Omprakash, R/o Village Badharna, Tehsil Amer, District Jaipur.

4. Babulal S/o Late Omprakash, R/o Village Badharna, Tehsil Amer, District Jaipur.

5. Bhagwansahay S/o Late Omprakash, R/o Village Badharna, Tehsil Amer, District Jaipur.

6. Rajendra S/o Late Omprakash, R/o Village Badharna, (Downloaded on 12/09/2024 at 08:56:18 PM) [2024:RJ-JP:37673] (3 of 4) [CW-14375/2024] Tehsil Amer, District Jaipur.

7. Ramkishore S/o Late Omprakash, R/o Village Badharna, Tehsil Amer, District Jaipur.

8. Suresh S/o Late Omprakash, R/o Village Badharna, Tehsil Amer, District Jaipur.

9. Mohini Devi W/o Late Nanu, R/o Village Badharna, Tehsil Amer, District Jaipur.

10. Prahlad S/o Late Nanu, R/o Village Badharna, Tehsil Amer, District Jaipur.

11. Vinod S/o Late Nanu, R/o Village Badharna, Tehsil Amer, District Jaipur.

12. Ravi S/o Late Nathuram, R/o Village Badharna, Tehsil Amer, District Jaipur.

13. Kailash S/o Late Nathuram, R/o Village Badharna, Tehsil Amer, District Jaipur.

14. Ramjilal S/o Late Nathuram, R/o Village Badharna, Tehsil Amer, District Jaipur.

15. Mu. Ladi Widow Of Late Nathuram, R/o Village Badharna, Tehsil Amer, District Jaipur.

16. Smt. Prabhati D/o Late Syola Urf Syonarayan W/o Gopal, R/o Village Badharna, Tehsil Amer, District Jaipur

17. Smt. Nanchi D/o Late Syola Urf Syonarayan W/o Gopal, R/o Village Badharna, Tehsil Amer, District Jaipur.

18. Smt. Kamli D/o Syola, W/o Ramu

19. Smt. Shanti D/o Syola, W/o Ramswroop, R/o Haladpura, District Jaipur.

20. Smt. Meera D/o Late Syola, W/o Kanhaiyalal, R/o Luniyawas, Tehsil Sanganer, District Jaipur.

21. Ramnarayan S/o Late Syola Urf Syonarayan, R/o Village Badharna, Tehsil Amer, District Jaipur.

22. Mohanlal S/o Late Syola Urf Syonarayan, R/o Village Badharna, Tehsil Amer, District Jaipur.

23. Sharwankumar S/o Late Syola Urf Syonarayan, R/o Village Badharna, Tehsil Amer, District Jaipur.

24. Shriram S/o Late Syolal Urf Syonarayan, R/o Village Badharna, Tehsil Amer, District Jaipur.

----Respondents (Downloaded on 12/09/2024 at 08:56:18 PM) [2024:RJ-JP:37673] (4 of 4) [CW-14375/2024] For Petitioner(s) : Mr.Abhishek Pareek, Adv. For Respondent(s) : Mr.Shailendra Singh, Adv.

Mr.C.P. Sharma, Adv.

HON'BLE MR. JUSTICE AVNEESH JHINGAN Order 06/09/2024 Learned counsel for the petitioners is not pressing these petitions with liberty to make a prayer before the Board of Revenue for expeditious disposal of the revision and that the photocopy of the record be retained and original be returned.

These petitions are disposed of as not pressed with liberty as prayed for.

There is no doubt in the eventuality of such a prayer being made by the petitioners, the Board of Revenue shall consider the same in accordance with law.

(AVNEESH JHINGAN), J HS/Sunita/3-4 (Downloaded on 12/09/2024 at 08:56:18 PM) Powered by TCPDF (www.tcpdf.org)