Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Assam - Subsection Section 12(9) in Assam Industries (Tax Reimbursement for Eligible Units) Scheme, 2017 (9)Reimbursement amount under this Scheme shall be worked out on monthly basis for which claims shall be filed on a monthly basis.
