Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 95 in Regular Licence under Haryana Electricity Regulatory Reforms Act 95. Objection. - HVPN requests that the words "and Section 12(3) of the Act and the provisions of the Act" be added at the end of Condition 9.1.
