Calcutta High Court
Choicest Enterprises Limited vs Commissioner Of Income Tax on 1 March, 2023
Author: T.S. Sivagnanam
Bench: T.S. Sivagnanam, Hiranmay Bhattacharyya
OD-22
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION (INCOME TAX)
ORIGINAL SIDE
ITA/88/2012
CHOICEST ENTERPRISES LIMITED
VS.
COMMISSIONER OF INCOME TAX, KOLKATA-III
BEFORE :
THE HON'BLE JUSTICE T.S. SIVAGNANAM
And
THE HON'BLE JUSTICE HIRANMAY BHATTACHARYYA
Date : 1st March, 2023
Appearance :
Ms. Sutapa Roy Choudhury, Adv.
Ms. Aratrika Roy, Adv.
...for the appellant.
Mr. Tilak Mitra, Adv.
....for the respondent.
The Court : At the request of learned advocate for the appellant, list the matter in the combined monthly list of April, 2023.
(T.S. SIVAGNANAM, J.) (HIRANMAY BHATTACHARYYA, J.) S.Pal/SN.