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State of Uttar Pradesh - Section

Section 1 in The U.P. Higher Judicial Service (Abolition of the Cadre of the Civil and Sessions Judges) Rules, 1974

1. Name of the rules and commencement.

(1)These rules may be called the Uttar Pradesh Higher Judicial Service (Abolition of the Cadre of the Civil and Sessions Judges) Rules, 1974.
(2)These rules shall come into force at once.