Supreme Court - Daily Orders
In Re: Vembanad Lake, Kerala vs . on 17 January, 2014
ITEM NO.4 COURT NO.7 SECTION
PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) NO(s). 687 OF 2013
IN RE: VEMBANAD LAKE, KERALA (COURT ON ITS OWN MOTION)
(With office report)
Date: 17/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE K.S. RADHAKRISHNAN
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
Counsel for the parties
Mr. M. Ajay, Adv.
for Mr. Ramesh Babu M.R., Adv.
Ms. Liz Mathew, Adv.
Mr. M.F. Philip, Adv.
UPON hearing counsel the Court made the following
O R D E R
Ms. Liz Mathew, Advocate, has circulated a letter praying for time for filing reply affidavit.
Adjourned for four weeks.
|(N.S.K. Kamesh) | |(Renuka Sadana) | |Court Master | |Court Master |