Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 7] [Entire Act] State of Kerala - Subsection Section 7(c) in Madras General Clauses Act, 1891 (c)Notice to accompany draft rules.- there shall be published with the draft a notice specifying a date at or after which the draft will be taken into consideration;
