Bombay High Court
Adiwasi Paradhi Samaj Mahila Bachat Gat ... vs The State Of Maharashtra Through Its ... on 8 November, 2023
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
949 to 970.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CORAM : MANGESH S. PATIL &
NEERAJ P. DHOTE, JJ.
DATE : 08.11.2023 PER COURT :
1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
2. The interim relief/undertaking/statement, if any, in these matters shall continue till next date.
Matters Date 949 WRIT PETITION NO.7837 OF 2019 950 WRIT PETITION NO.9381 OF 2019 ... 02.01.2024 951 WRIT PETITION NO.10702 OF 2019 952 WRIT PETITION NO.12574 OF 2019 953 WRIT PETITION NO.2724 OF 2020 ...03.01.2024 954 WRIT PETITION NO.9175 OF 2021 955 WRIT PETITION NO.1162 OF 2022 956 WRIT PETITION NO.6799 OF 2022 ... 04.01.2024 957 WRIT PETITION NO.9677 OF 2022 958 WRIT PETITION NO.10522 OF 2022
WITH CA/14509/2022 IN WP/10522/2022 959 WRIT PETITION NO.11088 OF 2022 ... 05.01.2024 960 WRIT PETITION NO.11446 OF 2022 WITH CA/5342/2023 IN WP/11446/2022 961 WRIT PETITION NO.13358 OF 2022 962 WRIT PETITION NO.5106 OF 2023 ... 08.01.2023 963 WRIT PETITION NO.8496 OF 2023 964 WRIT PETITION NO.10395 OF 2023 966 WRIT PETITION NO.12618 OF 2023 ... 09.01.2024 967 WRIT PETITION NO.12653 OF 2023 1/2 ::: Uploaded on - 09/11/2023 ::: Downloaded on - 09/11/2023 15:06:22 ::: 949 to 970.odt 968 WRIT PETITION NO.12688 OF 2023 ... 10.01.2024 970 WRIT PETITION NO.339 OF 2009 ( NEERAJ P. DHOTE, J.) (MANGESH S. PATIL, J.) mkd/-
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