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State of Jharkhand - Section

Section 21 in Bihar Factories Rules, 1950

21. Provision of Hygrometer.

- In all department's of cotton spinning and weaving mills wherein artificial humidification is adopted, hygrometers shall be provided and maintained in such position as are approved by the Inspector. The number of hygrometers shall be regulated according to the following scale :-
(a)Weaving Department.-one hygrometer for departments with less than 500 looms and one additional hygrometer for every 500 or part of 500 looms in excess of 500.
(b)Other Department.-One hygrometer for each room of less than 3,00,000 cubic feet capacity and one extra hygrometer for each 2,00,000 cubic feet or part thereof, in excess of this.
(c)One additional hygrometer shall be provided and maintained outside each cotton spinning and weaving factory wherein artificial humidification is adopted, and in a position approved by the Inspector, for taking hygrometer shade readings.