Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 4] [Entire Act] State of Goa - Subsection Section 4(c) in The Goa University Act, 1984 (c)to establish schools of studies in disciplines relevant to the life, needs and aspirations of the people of the [State of Goa] [Substituted by the Amendment Act 15 of 1988.] and its geographical and industrial profile;
