Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1 in The Local Authorities Pensions And Gratuities Act, 1919

1. Short title and extent.-

(1)This Act may be called the Local Authorities Pensions and Gratuities Act, 1919 .
(2)It extends to the whole of India except the territories which, immediately before the 1st November, 1956 , were comprised in Part B States.]