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[Cites 0, Cited by 0] [Section 126(1)] [Section 126] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 126(1)(iii) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(iii)delegation of powers, duties and functions to the officers and servants, appointment; pay, punishment, pensions, gratuities, leave,leave allowances, contributions by them to any provident Fund which may be established for the benefit of such officers and servants and other conditions of service;