Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(8) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(8)"banking company" means a company to which the provisions of the Banking Regulation Act, 1949 (Central Act No. 10 of 1949) applies and includes any bank or banking institution referred to in section 51 of that Act ;