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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Haryana - Subsection

Section 45(a) in Punjab Jail Manual

(a)The District Magistrate's orders should ordinarily be issued in the form of an entry in the visitors book. The District Magistrate is not required to interfere in matters of detail affecting the management of a Jail. He should beware of action having a tendency to weaken the authority of the Superintendent over subordinate jail officers and prisoners.