Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 132(1)] [Section 132] [Entire Act] State of Jammu-Kashmir - Subsection Section 132(1)(B) in The Jammu and Kashmir Representation of the People Act, 1957 (B)the receipt of, or agreement to receive, any gratification, whether as a motive or a reward-