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State of Assam - Section

Section 16 in Instructions Relating to Liquor

16. Perfumed spirit is a foreign liquor.

- Perfumed spirit made in India, and spirit manufactured in India and used in drugs, medicines or chemicals are foreign liquors as define in Order 2. Under certain circumstances they are exempted from the provisions of Section 73 of the Act relating to possession and sale, vide Order 35, Clause 4. The manufacture of such spirit, however, requires a licence.