Section 37 in Telangana Prevention of Fragmentation and Consolidation of Holdings Act, 1956
37. Power of officers to enter upon land for purposes of survey and demarcation.
- The Consolidation Officer and any person acting under his orders may, in the discharge of any duty under this Act, enter upon and survey land and erect survey marks thereon and demarcate the boundaries thereof and do all other acts necessary for the proper performance of that duty.
