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Union of India - Section

Section 25 in National Housing Bank (Officers') Service Regulations, 1997

25. Casual Leave.

(1)An officer shall be eligible for casual leave on full emoluments for 12 working days in a year provided that not more than four days casual leave may be availed of at any one time.
(2)Casual leave not availed of in any year may be suffixed or prefixed to sick leave in the following year.