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[Cites 0, Cited by 0] [Section 158D(2)] [Section 158D] [Entire Act]

State of Himachal Pradesh - Subsection

Section 158D(2)(a) in The Himachal Pradesh Panchayati Raj Act, 1994

(a)unless a declaration as to the identity of the publisher thereof, signed by him and attested by two persons to whom he is personally known, is delivered by him to the printer in duplicate; and