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[Cites 0, Cited by 0] [Section 23A(2)] [Section 23A] [Entire Act]

State of Gujarat - Subsection

Section 23A(2)(vii) in The Gujarat University Act, 1949

(vii)to make proposals for the institution of professorships, readerships, lecturerships and any other posts of teachers in the Faculty and for prescribing the duties of persons occupying such posts;