Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act] State of Punjab - Subsection Section 5(3)(iii) in Punjab Apartment and Property Regulation Act, 1995 (iii)has entered into an agreement with the competent authority in the prescribed form for carrying out the development works in accordance with the conditions of the licence;