Sikkim High Court
Nima Tamang vs State Of Sikkim And Ors on 29 October, 2018
Bench: Meenakshi Madan Rai, Bhaskar Raj Pradhan
Court No.2
High Court of Sikkim
Record of proceedings
WP(PIL) No.13 of 2018
Nima Tamang Petitioner
VERSUS
State of Sikkim and Others Respondents
Date : 29-10-2018
CORAM :
THE HON'BLE ACTING CHIEF JUSTICE
MRS. JUSTICE MEENAKSHI MADAN RAI
THE HON'BLE MR. JUSTICE BHASKAR RAJ PRADHAN, JUDGE
For Petitioner Mr. Passang Tshering Bhutia, Advocate.
Mr. Sishir Mothay, Advocate.
For Respondents
ORDER
Rai, ACJ Learned Counsel for the Petitioner seeks to withdraw the Writ Petition with a prayer to file afresh, if so advised.
Considered and ordered accordingly. WP(PIL) No.13 of 2018 stands disposed of as withdrawn as also I.A. No.01 of 2018.
Judge Acting Chief Justice
29-10-2018 29-10-2018
Index : Yes/No
Internet : Yes/No
ds/avi
Index : Yes/No
Internet : Yes/No
pm/ds/avi
Page | 2