Madhya Pradesh High Court
Smt. Gudiya Gurjar vs Vijay Ram Yogi on 23 February, 2016
1 Misc. Appeal No.168/2016
23/02/2016
Shri R.P. Gupta, Advocate for the appellants.
Issue notice on I.A. No.698/2016, an application
under Section 5 of the Limitation Act to the respondents on
payment of process fee within seven working days, returnable within six weeks.
List after service of notice.
(Rohit Arya) Judge vc