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Calcutta High Court

M/S. Dunlop India Limited (In ... vs Official Liquidator on 28 September, 2018

Author: Ashis Kumar Chakraborty

Bench: Ashis Kumar Chakraborty

OD-52
                                      ORDER SHEET
                                    CA 284 OF 2018
                                          WITH
                                    CP 233 OF 2008
                            IN THE HIGH COURT AT CALCUTTA
                                Original Jurisdiction
                                     ORIGINAL SIDE



                                  IN THE MATTER OF:
                      M/S. DUNLOP INDIA LIMITED (In Liquidation)
                                         -AND-
                      OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
                                          Vs.
                               M/S. E. V. MATHAI & SONS


   BEFORE:
   The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY

Date : 28th September, 2018.

Appearance :

Mr. S. Barua, O/L Mr. S.C. Prasad, Adv.
...For provident fund The Court : Considering the statements made by the Official Liquidator and the documents disclosed in the letter for direction, there shall be an order in terms of prayers (i), (ii) and (iii) of the letter for direction dated September 26, 2018.
It is further directed that the concerned police authority of the State of Tamil Nadu shall henceforth file all their reports to the Official Liquidator in English language only.
Accordingly, CA No. 284 of 2018 stands disposed of.
(ASHIS KUMAR CHAKRABORTY, J.) S.Bag