Calcutta High Court
M/S. Dunlop India Limited (In ... vs Official Liquidator on 28 September, 2018
Author: Ashis Kumar Chakraborty
Bench: Ashis Kumar Chakraborty
OD-52
ORDER SHEET
CA 284 OF 2018
WITH
CP 233 OF 2008
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
IN THE MATTER OF:
M/S. DUNLOP INDIA LIMITED (In Liquidation)
-AND-
OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
Vs.
M/S. E. V. MATHAI & SONS
BEFORE:
The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY
Date : 28th September, 2018.
Appearance :
Mr. S. Barua, O/L Mr. S.C. Prasad, Adv.
...For provident fund The Court : Considering the statements made by the Official Liquidator and the documents disclosed in the letter for direction, there shall be an order in terms of prayers (i), (ii) and (iii) of the letter for direction dated September 26, 2018.
It is further directed that the concerned police authority of the State of Tamil Nadu shall henceforth file all their reports to the Official Liquidator in English language only.
Accordingly, CA No. 284 of 2018 stands disposed of.
(ASHIS KUMAR CHAKRABORTY, J.) S.Bag