Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Constitution Article Section 1 in THE CONSTITUTION (SEVENTY-THIRD AMENDMENT) ACT, 1992 1. Short title and commencement.-(1) This Act may be called the Constitution (Seventy-third Amendment) Act, 1992. (2)It shall come into force on such date_680 as the Central Government may, by notification in the Official Gazette, appoint.
