Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 33 in Haryana Municipal Corporation Election Rules, 1994 33. Poll to be taken if number of candidates is more than number of vacancies. - If the number of contesting candidates in any ward is more than one, a poll shall be taken.
