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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Odisha - Subsection

Section 53(2)(e) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(e)To accompany juveniles/children wherever possible, from the office of the board to observation home, special home, children's home or fit person, as the case may be;