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Customs, Excise and Gold Tribunal - Bangalore

M/S. Metal Cutters (Mysore) P Ltd. vs Commissioner Of Cce, Bangalore on 20 March, 2001

ORDER

Shri G.A. Brahma Deva

1. Issue relates to Modvat credit. Maintainability of the Appeals in respect of Modvat credit has already been considered by us as per our earlier Order No 249-299/2001 dated 27.2.2001. Following the ratio of that decision, this appeal is dismissed as not maintainable.

(Pronounced and dictated in open court)