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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(2)(h) in The M.P. Anusuchit Jan Jati Sahukar Viniyam, 1972

(h)the form in which and the date before which the statement shall be supplied under sub-section (2) of Regulation 10;