Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Bihar - Subsection

Section 44(2)(m) in The Bihar Prohibition Act, 1938

(m)prescribing the quantity and the extent to which and the conditions under which wine may be brewed, possessed or used for the purposes of Section 34.