Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 4 in The Tamil Nadu Aquaculture (Regulation) Act, 1995

4. Application for licence.

- Every application for a licence under section 3 shall be in such form, containing such particulars and be accompanied by such fee not exceeding rupees five hundred as may be prescribed and shall be submitted to the District Committee.